JETHALAL KARABHAI HUN Vs. CHIEF OFFICER

JUDGEMENT

(1.) Rule.

(2.) On 9/12/2021, this Court had passed the following order:-

(3.) Despite, the aforesaid order, the respondent though served has chosen not to appear before this Court. Hence, this Court is left with no other option, but to decide the matter in absence of the representation of the respondent-Nagarpalika.