LAWS(GJH)-2022-7-921

MANAGER, HRD Vs. PRAJAPATI RAJESHKUMAR NATHALAL

Decided On July 06, 2022
Manager, Hrd Appellant
V/S
Prajapati Rajeshkumar Nathalal Respondents

JUDGEMENT

(1.) Admittedly, the case is covered against the petitioner in light of the decision dtd. 6/4/2022 passed in Special Civil Application No. 6649 of 2022, which reads as under:

(2.) In view of the order, the petition does not survive and is dismissed, accordingly.