(1.) The appellant was Class-II Medical Officer working as Epidemic Medical Officer at District Panchayat, Gandhinagar. She came to be transferred as per order dtd. 14/12/2020 (Annexure-A, page 13 in the compilation) to Community Health Centre, Kothamba, District: Mahisagar. The order recited that the transfer was in larger public interest.
(2.) The aforesaid order dtd. 14/12/2020 transferring the petitioner came to be called in question by the petitioner by filing the Special Civil Application, seeking it to be set aside.
(3.) Learned Single Judge as per his order dtd. 27/1/2021 impugned in this Letters Patent Appeal, dismissed the petition.