(1.) Heard learned advocate Mr.Vishwas K. Shah for the petitioner.
(2.) Leave to amend the cause titile.
(3.) This Court (Coram: Hon'ble Mr.Justice A.Y.Kogje) passed the following order on 26/2/2022 :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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