LAWS(GJH)-2022-7-461

SUNILKUMAR POPATBHAI PATEL Vs. STATE OF GUJARAT

Decided On July 22, 2022
Sunilkumar Popatbhai Patel Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Rule returnable forthwith. Mr. Soaham Joshi, learned Assistant Government Pleader waives service of notice of Rule for the respondents.

(2.) With the consent of the learned advocates for the respective parties, the petition is taken up for final hearing today.

(3.) Heard Mr. G.M. Joshi, learned Senior Counsel assisted by Mr. I.G. Joshi, learned advocate for the petitioners as well as Mr. Soaham Joshi, learned AGP for the respondents.