ALTAFBHAI ABBASBHAI SHAIKH Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Mr.Vijay H. Patel, learned advocate states that he has instructions to appear for and on behalf of the complainant. He is permitted to file his appearance.

(2.) Heard learned advocates for the respective parties.

(3.) Rule. Learned APP waives service of notice of rule for and on behalf of respondent - State.