LAWS(GJH)-2022-9-1595

Y. K. CLEANING Vs. SURAT MUNICIPAL COMMISSIONER

Decided On September 05, 2022
Y. K. Cleaning Appellant
V/S
SURAT MUNICIPAL COMMISSIONER Respondents

JUDGEMENT

(1.) The present application is filed seeking following prayers:-

(2.) Heard Mr. JarJeeskhan, learned advocate for the petitioner and Mr. Pandya, learned advocate for the respondent at length.

(3.) At this stage, Mr. JarJeeskhan, learned advocate for the petitioner seeks permission to withdraw this present petition with a view to make appropriate representation before the respondent authorities.