PURVIBEN HARSHILBHAI PATEL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard learned senior advocate Mr.S.I.Nanavati with learned advocate Mr.D.K.Puj for the petitioners, learned Additional Public Prosecutor Ms.Maithili Mehta for Respondent Nos.1 and 3 - State and learned advocate Mr.Abhishek Mehta for Respondent No.2 - original complainant.

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