SUKKARBHAI RANCHHODBHAI PATEL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Rule returnable forthwith. Ms. Surbhi Bhati, learned Assistant Government Pleader waives service of notice of Rule for respondent Nos.1, 2 and 6 while Mr. Rutvij Bhatt, learned counsel waives service of notice of Rule for respondent Nos.3 to 5.

(2.) With the consent of the learned advocates for the respective parties, the petition is taken up for final hearing today.

(3.) Heard Mr. Krishnan M. Ghavariya, learned advocate for the petitioner, Ms. Surbhi Bhati, learned Assistant Government Pleader for the respondents Nos1, 2 and 6 while while Mr. Rutvij Bhatt, learned counsel waives service of notice of Rule for respondent Nos.3 to 5.