VIMALABEN RAMNIKLAL MEHTA Vs. PATEL VALJI DEVJI VEKRIYA

Referred Judgements :-

P.T. MUNICHIKKANNA REDDY AND ORS. V. REVAMMA AND ORS. [REFERRED TO]
JILUBHAI JAMUBHAI V. BAHADURBHAI JAMABHAI [REFERRED TO]
THAKUR SUKHPAL SINGH VS. THAKUR KALYAN SINGH [REFERRED TO]
GIRIJANANDINI DEVI VS. BIJENDRA NARAIN CHOUDHARY [REFERRED TO]
T ARIVANDANDAM VS. T V SATYAPAL [REFERRED TO]
AZHAR HUSAIN VS. RAJIV GANDHI [REFERRED TO]
SUNIL KUMAR VS. RAM PARKASH [REFERRED TO]
DHARMA SHAMRAO AGALAWE VS. PANDURANG MIRAGU AGALAWE [REFERRED TO]
I T C LIMITED VS. DEBTS RECOVERY APPELLATE TRIBUNAL [REFERRED TO]
DILBOO VS. DHANRAJI DEAD [REFERRED TO]
MOHAMMAD ALI VS. JAGADISH KAKITA [REFERRED TO]
N V SRINIVASA MURTHY VS. MARIYAMMA [REFERRED TO]
POPAT AND KOTECHA PROPERTY VS. STATE BANK OF INDIA STAFF ASSOCIATION [REFERRED TO]
G AMALORPAVAM VS. R C DIOCESE OF MADURAI [REFERRED TO]
PREM SINGH VS. BIRBAL [REFERRED TO]
PREM LALA NAHATA VS. CHANDI PRASAD SIKARIA [REFERRED TO]
BINAPANI PAUL VS. PRATIMA GHOSH [REFERRED TO]
GANNMANI ANASUYA VS. PARVATINI AMARENDRA CHOWDHARY [REFERRED TO]
KAMAKSHI BUILDERS VS. AMBEDKAR EDUCATIONAL SOCIETY [REFERRED TO]
SHIV KUMAR SHARMA VS. SANTOSH KUMARI [REFERRED TO]
C NATRAJAN VS. ASHIM BAI [REFERRED TO]
KHATRI HOTELS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
KANJIBHAI BHAGWANJIBHAI PATEL VS. NANDUBEN SHAMJIBHAI SORATHIYA [REFERRED TO]
BECHARBHAI ZAVERBHAI PATEL VS. JASHBHAI SHIVABHAI PATEL [REFERRED TO]
POONAMBHAI SHANABHAI VALAND DECD. VS. HASMUKHBHAI BACHUBHAI PARSANA [REFERRED TO]
CHHOTANBEN AND ANR VS. KIRITBHAI JALKRUSHNABHAI THAKKAR AND ORS [REFERRED TO]
RAGHWENDRA SHARAN SINGH VS. RAM PRASANNA SINGH (DEAD) BY LRS [REFERRED TO]
RAJENDRA BAJORIA VS. HEMANT KUMAR JALAN [REFERRED TO]