MADHUBHAI VIRJIBHAI DHANANI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard learned advocate Ms. Sangeeta Pahwa for the petitioners,learned advocate Mr. R.D. Kinariwala for respondent nos.3 and 4 and learned Assistant Government Pleader Mr.Trupesh Kathiriya for respondent nos. 1 and 2 through video conference.

(2.) Rule returnable forthwith. Learned Assistant Government Pleader Mr.Trupesh Kathiriya waives service of notice of rule on behalf of respondent nos. 1 and 2 and learned advocate Mr. R.D. Kinariwala waives service of notice of rule on behalf of respondent nos. 3 and 4.

(3.) The controversy arising in this petition is in a very narrow compass and therefore, with the consent of the learned advocates for the respective parties, same is taken up for hearing today.