KIRPAL SING Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard learned advocate Mr. Ankit V. Dixit for the applicant and learned Additional Public Prosecutor Mr. Himanshu Patel for the respondent - State.

(2.) RULE. Learned APP waives service of notice of rule for and on behalf of the respondent - State.

(3.) Learned advocate Ms. Namrata Mulchandani seeks permission to appear for and on behalf of the original complainant - Mr. Mohanan Shridhara Menon. Permission as prayed for is granted.