(1.) This contempt proceedings have been initiated for alleged willful disobedience of order dtd. 25/7/2018 passed in Special Civil Application 12537 of 2011.
(2.) After having heard the learned counsel appearing for the parties on 13/6/2018, this Court had passed the following order:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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