SPECIAL LAND ACQUISITION OFFICER Vs. GOVINDBHAI DAYABHAI

JUDGEMENT

(1.) At the outset, learned advocate Mr.Sheth appearing for the respondent has submitted that the issue is squarely covered by the order dtd. 6/7/2022 passed in Criminal Appeal No.112 of 2022 and allied matters, order dtd. 27/7/2022 passed in Criminal Appeal No.371 of 2022 and order dtd. 1/8/2022 passed in Criminal Appeal No.373 of 2022 and allied matters.

(2.) The Coordinate Bench of this Court in the order dtd. 1/8/2022 passed in Criminal Appeal No.373 of 2022 has held thus:

(3.) Thus, the present applications, which are left out, are disposed of in terms of the order dtd. 1/8/2022 passed in Criminal Appeal No.373 of 2022. Notice is discharged.