(1.) Heard Mr. Darshan Varandani, learned advocate for the applicants and Mr. Manan Mehta, learned APP for the respondent State.
(2.) Learned advocate for the applicants, on instructions, does not press this application qua applicant no. 1 " " Gopal @ Goka Dharmabhai (Koli). Hence, present application is dismissed qua applicant no. 1. Rule is discharged qua applicant no.1.
(3.) The applicants, by way of this application filed under Sec. 439 of the Code of Criminal Procedure, seek regular bail in connection with the FIR being C.R. No. 11993015200094 of 2020 registered with Balasar Police Station, Dist. Kachchha East, Gandhidham, for the offences punishable under Ss. 302, 323, 147, 143, 148, 149 of IPC and Sec. 135 of GP Act.