LAWS(GJH)-2022-1-871

MOHAN MANJIBHAI Vs. UND IRRIGATION SCHEME

Decided On January 31, 2022
Mohan Manjibhai Appellant
V/S
Und Irrigation Scheme Respondents

JUDGEMENT

(1.) Heard Ms.Shalu Raval, learned advocate appearing for learned advocate Mr.G.M.Amin for the appellant original claimant and learned Assistant Government Pleader Ms.Urmila Desai for the respondent-State.

(2.) Admit. Ms.Urmila Desai, AGP waives service of notice of admission for the respondent-State.

(3.) This group of appeals involving identical issue is taken up for final disposal today with the consent of learned advocates of the parties.