LAWS(GJH)-2022-7-301

PATEL LALABHAI MANILAL Vs. KARANNAGAR GRAM PANCHAYAT

Decided On July 22, 2022
Patel Lalabhai Manilal Appellant
V/S
Karannagar Gram Panchayat Respondents

JUDGEMENT

(1.) On 8/7/2022, this Court had passed the following order:-

(2.) Today, when the matter is taken up for hearing, no one has entered appearance on behalf of the respondent.

(3.) Rule.