LAWS(GJH)-2022-6-169

LAKSHMIBEN Vs. STATE OF GUJARAT

Decided On June 28, 2022
Lakshmiben Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard learned advocate Mr. Jigar Patel for learned advocate Mr. Ashish M. Dagli for the appellant and learned APP Mr. Ronak Raval on behalf of the respondent State.