(1.) This successive application is filed under Sec. 439 of the Code of Criminal Procedure for regular bail in connection with F.I.R. registered at C.R. No.11216007210243 of 2021 with Gandhinagar Sector-21 Police Station for the offences punishable under Ss. 406 , 420 , 465 , 467 , 468 , 471 and 120-B OF IPC.
(2.) Heard learned advocate, for the applicant and learned APP, for the respondent-State and examined the papers placed for consideration in support of the submission made at bar.
(3.) Upon hearing submission, following picture emerges on record :-