(1.) In this intra court appeal, order dtd. 7/6/2017 passed in Special Civil Application No.5459 of 2016 is under challenge.
(2.) We have heard Mr. Dipen Desai, learned counsel appearing for the appellants and Mr. K.M. Antani, learned Assistant Government Pleader appearing for the respondent State. Perused the records.
(3.) Facts which has led to filing of this appeal are as under.