LAWS(GJH)-2022-12-1010

GOVINDBHAI NANUBHAI SODVADIYA CHODWADIYA Vs. STATE OF GUJARAT

Decided On December 09, 2022
Govindbhai Nanubhai Sodvadiya Chodwadiya Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) The present Special Civil Application is filed for the following reliefs:-

(2.) Heard learned counsel Mr. Akash R. Patel for the petitioner and learned counsel Mr. Dhaval G. Nanavati for respondent No.3 and learned AGP Ms. Dharitri Pancholi for respondent No.1.

(3.) By consent of the parties, following directions are passed:-