BAPBHAI HATHIABHAI KHACHAR Vs. STATE OF GUJARAT

JUDGEMENT

(1.) This petition is filed for the following reliefs :

(2.) The brief facts leading to filing of this petition, as mentioned in the memo of the petition are, as under:

(3.) Heard learned advocate Mr.S.P.Majmudar for learned advocate Mr.Nishith Gandhi for the petitioner and learned AGP Mr.Meet Thakkar for the respondent state authorities.