LAWS(GJH)-2022-8-687

DEPUTY GENERAL MANAGER Vs. KACHARAJI SOMAJI THAKOR

Decided On August 25, 2022
DEPUTY GENERAL MANAGER Appellant
V/S
Kacharaji Somaji Thakor Respondents

JUDGEMENT

(1.) On 22/10/2021, this Court had passed the following order:-

(2.) Again, on 25/4/2022, the matters were adjourned and following order was passed:-

(3.) On 16/6/2022, this Court had passed the following order:-