PRAVINBHAI DAYABHAI SHELADIYA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard learned advocate Mr. Nirav Mishra for the petitioner and learned Assistant Government Pleader Mr. Sahil Trivedi for the respondents (respondents no. 1 to 4).

(2.) RULE. Learned Assistant Government Pleader Mr. Sahil Trivedi waives service of notice of rule for and on behalf of the respondent - State.

(3.) Considering the issue involved and by consent of learned advocates appearing for the respective parties, the matter is taken up for final hearing today.