LAWS(GJH)-2022-7-35

NEETA DEVCHANDBHAI KHOKHAR Vs. STATE OF GUJARAT

Decided On July 20, 2022
Neeta Devchandbhai Khokhar Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard Mr.K. B.Pujara, learned advocate for the petitioner, Mr.Utkarsh Sharma, learned AGP, for respondents Nos. 1 and 3, Ms.Jayani B Shah, learned advocate for respondent No.4 and Mr.Dhawan Jayswal, learned advocate for respondent No.2.

(2.) Rival claims by two physically handicapped candidates, namely, the petitioner and the respondent No.4 for the post of Associate Professor (Microbiology) with the Gujarat Medical Education and Research Society is an issue that needs to be decided by this petition.

(3.) is an issue that needs to be decided by this petition.