JAGDISHBHAI DHANJIBHAI PATEL Vs. STATE OF GUJARAT

Referred Judgements :-

PRENTIS V/S. ATLANTIC COAST LINE CO. LID [REFERRED TO]
AUSTRALIAN BOOT TRADE EMPLOYEES FEDERATION V/S. WHYBROW [REFERRED TO]
MAHARAJA SHREE UMAID MILLS LIMITED IN BOTH THE APPEAS VS. UNION OF INDIA IN BOTH THE APPEALS [REFERRED TO]
GADDE VENKATESWARA RAO VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
STATE OF UTTARANCHAL VS. AJIT SINGH BHOLA [REFERRED TO]
TRANSMISSION CORPORATION OF AP LTD VS. LANCO KONDAPALLI POWER PVT LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. GREENWORLD CORPORATION [REFERRED TO]
PATEL RAGHAV NATHA VS. G F MANKODI COMMISSIONER RAJKOT [REFERRED TO]
KADI MUNICIPALITY VS. NEW CHHOTALAL MILLS COMPANY LTD [REFERRED TO]
CHARITY COMMISSIONER AHMEDABAD VS. STATE OF BOMBAY [REFERRED TO]
VIRAM VISHRAM GADHVI VS. STATE OF GUJARAT [REFERRED TO]
GOVIND MURJI PATEL VS. STATE OF GUJARAT [REFERRED TO]
ROSHINA T VS. ABDUL AZEEZ K.T. & ORS. [REFERRED TO]
JAAGABHAI INDUBHAI SARAIYA VS. DISTRICT REGISTRAR CO-OPERATIVE SOCIETIES [REFERRED TO]
PUNJAB NATIONAL BANK VS. ATMANAND SINGH [REFERRED TO]