(1.) Mr.Kaash Thakkar learned advocate for the petitioner, having argued the matter for some time, seeks permission of this Court to withdraw the matter.
(2.) Permission as prayed for is granted. Petition stands disposed of as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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