LAWS(GJH)-2022-6-1184

YASINBHAI USMANBHAI SULLIYA Vs. STATE OF GUJARAT

Decided On June 06, 2022
Yasinbhai Usmanbhai Sulliya Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) This petition is filed by the petitioner-father seeking writ of habeus corpus alleging that his daughter namely Seemaben is missing since 9/4/2022.

(2.) Heard learned advocate for the petitioner and learned APP Mr.Patel for the respondent-state.

(3.) When this matter was listed on 31/5/2022, this Court has passed the following order on 31/5/2022: