PRIVI SPECIALITY CHEMICALS LIMITED Vs. STATE OF GUJARAT

JUDGEMENT

(1.) This Court on 16/11/2022 issued Notice for final disposal, by the following order:

(2.) Learned Advocate Mr.Dhaval Shah for the petitioner has urged that the issue has been resolved and hence, the matter does not need to be pursued further. This petition is disposed of without entering into the merits, in wake of his statement. Notice is discharged.