LAWS(GJH)-2022-1-1463

HUSSAINBHAI MOHAMMADBHAI HALAI Vs. STATE OF GUJARAT

Decided On January 04, 2022
Hussainbhai Mohammadbhai Halai Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) This is an application seeking issuance of writ of habeas corpus with the following prayers: -

(2.) This Court (Coram:- Mr. R.M.Chhaya and Mr. Nirzar S. Desai, JJ.) issued notice on 9/7/2021 with the following order: -

(3.) Thereafter, on different occasions, the direction had been issued to the police to intensify the efforts to trace the corpus and to produce her before this Court. Lastly on 14/12/2021, this Court (Coram:-Mr. S.H.Vora and Mr. Aniruddha P. Mayee, JJ.) passed the following order: -