LAWS(GJH)-2022-12-181

JYOTSNABEN Vs. GIRISHBHAI AMRUTLAL DAWDA

Decided On December 01, 2022
JYOTSNABEN Appellant
V/S
Girishbhai Amrutlal Dawda Respondents

JUDGEMENT

(1.) The undisputed facts emerge for the consideration of this Court reads thus:

(2.) ***

(3.) ***