MAHESHBHAI BHURJIBHAI DAMOR Vs. STATE OF GUJARAT

Referred Judgements :-

W.M AGNANI V. BADRI DAS [REFERRED TO]
KARSANBHAI D. PARMAR AND OTHERS V. STATE OF GUJARAT [REFERRED TO]
DAXABEN PATEL VS. STATE OF GUJARAT [REFERRED TO]
UNION OF INDIA VS. TULSIRAM PATEL [REFERRED TO]
UNION OF INDIA VS. J AHMED [REFERRED TO]
DAYA SHANKAR VS. HIGH COURT OF ALLAHABAD [REFERRED TO]
JASWANT SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF PUNJAB VS. RAM SINGH EX CONSTABLE [REFERRED TO]
STATE OF PUNJAB VS. RAM SINGH EX CONSTABLE [REFERRED TO]
PAWAN KUMAR VS. STATE OF HARYANA [REFERRED TO]
M M MALHOTRA VS. UNION OF INDIA [REFERRED TO]
INSPECTOR PREM CHAND VS. GOVT OF N C T OF DELHI [REFERRED TO]
SANT LAL GUPTA VS. MODERN CO OPERATIVE GROUP HOUSING SOCIETY LTD [REFERRED TO]
RAVI YASHWANT BHOIR VS. DISTRICT COLLECTOR, RAIGAD [REFERRED TO]
GOVINDBHAI MULJIBHAI PARMAR VS. J MAHAPATRA DEPUTY POLICE COMMISSIONER AHMEDABAD CITY [REFERRED TO]
BODU TARMAMAD VS. DISTRICT SUPERINTENDENT OF POLICE JAMNAGAR [REFERRED TO]
GOVERNMENT OF GUJARAT VS. SHIVABHAI S MAKWANA [REFERRED TO]
KANTILAL GANDALAL MADHAK VS. UNION OF INDIA [REFERRED TO]
PRABHATSINH SAMATSINH VS. D S P [REFERRED TO]
DIRECTOR, NAVODAYA VIDYALAYA SAMITI VS. BABBAN PRASAD YADAV [REFERRED TO]