LAWS(GJH)-2022-9-224

HARIBHAI NATHABHAI CHOVATIYA Vs. STATE OF GUJARAT

Decided On September 15, 2022
Haribhai Nathabhai Chovatiya Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) The present Special Civil Application is filed for the following relief:

(2.) Heard Mr. Aditya A. Choksi, learned advocate for the petitioner, Mr. Hriday Buch, learned advocate for respondent No.2 and Mr. Meet Thakkar, learned AGP for respondent No.1.

(3.) It is pointed out that in pursuance to order passed by this Court dtd. 1/2/2021, the respondent-Corporation has heard the petitioner and has given detailed findings about the contention raised by the present petitioner, in the order passed on 23/11/2021.