IBRAHIM AHMED VALLI PATEL Vs. STATE OF GUJARAT

Referred Judgements :-

M. SIDDIQ VS. SURESH DAS [REFERRED TO]
G.J. RAJA VS. TEJRAJ SURANA [REFERRED TO]
RAJESWAR PRASAD MISRA VS. STATE OF WEST BENGAL [REFERRED TO]
FRICK INDIA LIMITED VS. UNION OF INDIA [REFERRED TO]
KESHAV CHANDRA JOSHI VS. UNION OF INDIA [REFERRED TO]
M ISMAIL FARUQUI MOHD ASLAM HARGYAN SINGH THAKUR VIJAY RAGHO BHAGWAN BIRAJMANMANDIR JAMIAT ULAMA E HIND VS. UNION OF INDIA [REFERRED TO]
K BHASKARAN VS. SANKARAN VAIDHYAN BALAN [REFERRED TO]
FORAGE AND COMPANY OF LUSHALA VS. MUNICIPAL CORPN OF GREATER BOMBAY [REFERRED TO]
NARSINGH DAS TAPADIA VS. GOVERDHAN DAS PARTANI [REFERRED TO]
EXECUTIVE ENGINEER DHENKANAL MINOR IRRIGATION DIVISION ORISSA VS. N C BUDHARAJ [REFERRED TO]
HARYANA FINANCIAL CORPORATION VS. JAGDAMBA OIL MILLS [REFERRED TO]
PADMASUNDARA RAO DEAD VS. STATE OF TAMIL NADU [REFERRED TO]
SARAV INVESTMENT AND FINANCIAL CONSULTANTS PVT LTD VS. LLYODS REGISTER OF SHIPPING INDIAN OFFICE STAFF PROVIDENT FUND [REFERRED TO]
HARMAN ELECTRONICS PVT LTD VS. NATIONAL PANASONIC INDIA LTD [REFERRED TO]
SUNDEEP KUMAR BAFNA VS. STATE OF MAHARASHTRA [REFERRED TO]
DASHRATH RUPSINGH RATHOD VS. STATE OF MAHARASHTRA [REFERRED TO]
YOGENDRA PRATAP SINGH VS. SAVITRI PANDEY [REFERRED TO]
VINAY KUMAR SHAILENDRA VS. DELHI HIGH COURT LEGAL SERVICES COMMITTEE [REFERRED TO]
SURINDER SINGH DESWAL VS. VIRENDER GANDHI [REFERRED TO]