SURANI HETAL VALLABHBHAI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) All these petitions are filed by candidates aspiring to be appointed to the post of Shikshan Sahayak in grant-in-aid schools across the State. The advertisement in question are advertisement nos. 19/2021 to 26/2021 for recruitment to such posts.

(2.) The issues involved in each petition are discussed hereinbelow petitionwise: Special Civil Application No. 10700 of 2021

(3.) 1 The petitioner applied for the post of Shikshan Sahayak in Hindi subject in the category SC(Female). Based on the marks criteria, in accordance with the rules, she secured 68.2804 score in merit. Her name appeared at Sr. No. 156 in the merit list. She was called for document verification. She has done her Masters degree i.e. Master of Arts in Hindi from Gujarat University and Masters in Education from Barkatullah Vishwavidhyalaya University, Bhopal.