LAWS(GJH)-2022-6-1123

PRATIK PRAKASHBHAI THAKKAR Vs. STATE OF GUJARAT

Decided On June 27, 2022
Pratik Prakashbhai Thakkar Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) On 22/4/2022, a co-ordinate Bench of this Court passed the following order in Criminal Misc. Application (for orders) No.1 of 2022:

(2.) Thereafter, on 29/4/2022, a co-ordinate Bench of this Court passed the following order in Special Criminal Application No.4738 of 2019 with Criminal Misc. Application (for orders) No.1 of 2022:

(3.) The mediation took place between the parties and the Mediator submitted the report on 13/6/2022, which reads as under: