EXECUTIVE ENGINEER, WATER AND SANITATION MANAGEMENT ORGANIZATION (WASMO) Vs. SARTAJBEN KHANJIBHAI RATHOD

JUDGEMENT

(1.) Heard learned counsel appearing for the petitioner.

(2.) Learned counsel for the petitioner would rely on a decision passed by this Court in Special Civil Application No. 6649 of 2022 dtd. 6/4/2022, which read as under:

(3.) In view of the decision of this Court, the present petition also stands dismissed.