BHARATBHAI THOBHANBHAI KOYANI Vs. JAYENDRASINH UDESINH GOHIL

JUDGEMENT

(1.) Contemnor is present.

(2.) Registry is directed to put up the records of Misc. Civil Application No. 668 of 2020. In the meanwhile Deputy Superintendent of Police or any other officer authorized on his behalf shall handover the station house diary of Jamkandorana Police Station, District Rajkot dtd. 21/3/2021 in a sealed cover forthwith to the jurisdictional Court of Magistrate, who in turn shall transmit the same to this Court by deputing a special messenger.

(3.) The Registrar (Judicial) is directed to intimate the jurisdictional Deputy Superintendent of Police as well as the jurisdictional Court accordingly to ensure compliance of the aforesaid order.