RAJENDRASINH VELUBHA JADEJA Vs. GENERAL MANAGER (PROJECT)

Referred Judgements :-

TULSIDAS KHIMJI V. JEEJEEBHOY [REFERRED TO]
STATE FARMS CORPORATION OF INDIA LTD. V. RAJENDRA TANEJA [REFERRED TO]
SERAJUDDIN AND CO VERSUS WORKMEN [REFERRED TO]
IRKAR SHAHU V. BOMBAY PORT TRUST [REFERRED TO]
RADHA SHYAM BAGARIA VS. UNION OF INDIA [REFERRED TO]
OYSTER MARINE INC VS. CHANDRAKANT R UGALE [REFERRED TO]
TRANSPORT AND DOCK WORKERS UNION VS. KHEMKA CO PVT LTD [REFERRED TO]
I. CONTINENTAL CONSTRUCTION (P) LTD., VISAKHAPATNAM VS. THE GOVERNMENT OF INDIA AND OTHERS [REFERRED TO]