MAMTABEN MOHANBHAI MANKANI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard the learned advocates for the respective parties.

(2.) Learned advocate Mr.Pankit P. Aundhiya for the first informant has tendered an affidavit dtd. 15/4/2022. The same is ordered to be taken on record.

(3.) RULE. Learned Additional Public Prosecutor waives service of notice of rule for and on behalf of respondent - State.