REGENT COMPUTRONICS PVT. LTD.

LABHUBEN Appellant

V/S

Sajanbhai Bhikhubhai Odedara Respondents

Referred Judgements :-

MINESH RAJANIKANT DALAL VS. AVANI MINESH DALA [REFERRED TO]
SONAL SHREYANSH VASA THE DAUGHTER OF GAURISHANKAR VS. SHREYANSH HITENBHAI VASA [REFERRED TO]
TEJALBEN VS. MIHIRBHAI BHARATBHAI KOTHARI [REFERRED TO]
VAISHALI SHRIDHAR JAGTAP VS. SHRIDHAR VISHWANATH JAGTAP [REFERRED TO]
G.R. BHUVANESHWARI VS. G.S. PUTTARAJU [REFERRED TO]

JUDGEMENT

(1.) The Court is convened through video conference.

(2.) Heard learned advocate Mr. Nisarg Chauhan for the applicant and learned advocate Mr. Jamshed Kavina for learned advocate Mr. P.P. Majmudar for the respondent and learned advocate Mr. N.P. Shah at length.

(3.) Rule. Learned advocate Mr. Jamshed Kavina for learned advocate Mr. P.P. Majmudar waives service of rule for the respondent.

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LABHUBEN Vs. SAJANBHAI BHIKHUBHAI ODEDARA

Referred Judgements :-

JUDGEMENT

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