LAWS(GJH)-2022-8-356

HIRABHAI KANCHANLAL MODI Vs. REGISTRAR, COOPERATIVE SOCIETIES

Decided On August 02, 2022
HIRABHAI KANCHANLAL MODI Appellant
V/S
REGISTRAR, COOPERATIVE SOCIETIES Respondents

JUDGEMENT

(1.) This is a writ application under Article 226 of the Constitution of India seeking the following reliefs :-

(2.) Heard Mr. B.S. Patel, the learned senior advocate for Mr. Chirag Patel, the learned advocate appearing for the writ applicants.

(3.) Though served, none appears for the respondents.