LAWS(GJH)-2022-8-1144

ASHIF TRADERS Vs. STATE OF GUJARAT

Decided On August 18, 2022
Ashif Traders Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) On 27/8/2021 following order was passed:-

(2.) On 8/7/2022 following order was passed:-

(3.) On 15/7/2022 following order was passed:-