LAWS(GJH)-2022-7-509

ALKABEN PARESHKUMAR VOHERA Vs. STATE OF GUJARAT

Decided On July 28, 2022
Alkaben Pareshkumar Vohera Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard Ms.Khushbu Vyas learned advocate appearing for the writ applicant and learned AGP Ms.Nidhi Vyas appearing for the respondent no.2.

(2.) By way of the present petition, the writ applicant has prayed for the following reliefs:-

(3.) Learned advocate Ms.Khushbu Vyas for the writ applicant submitted that the petitioner has son named Jay Pareshkumar Vora, he was born on 26/7/2010 and is currently studying in standard