LAWS(GJH)-2022-7-309

PATEL RADHABEN DHANSUKHBHAI Vs. STATE OF GUJARAT

Decided On July 18, 2022
Patel Radhaben Dhansukhbhai Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) The appellant - original petitioner has filed this intra Court appeal challenging the order of learned Single Judge dtd. 30/7/2021 in Special Civil Application No. 9966 of 2021.

(2.) The co-ordinate bench of this Court vide order dtd. 7/1/2022 issued notice and on 21/4/2022, following order was passed:

(3.) Thus, considering the issue involved and with the consent of the parties, the appeal is taken up for final disposal.