(1.) Since no order adverse to the interest of the respondents are being passed, we are not issuing notice to the respondents.
(2.) Heard Mr.Mihir Pathak, learned counsel for the petitioner. Perused the records.
(3.) The petitioner has sought for the following reliefs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN