REGENT COMPUTRONICS PVT. LTD.

Ashish Automobiles Appellant

V/S

DISTRICT DEVELOPMENT OFFICER Respondents

Referred Judgements :-

STERLING COMPUTERS LIMITED UNITED DATABASE INDIA PRIVATE LIMITED UNITED INDIA PERIODICALS PRIVATE LIMITED VS. M AND N PUBLICATIONS LIMITED:MAN PUBLICATIONS LIMITED:M AND N PUBLICATIONS LIMITED [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
MEERUT DEVELOPMENT AUTHORITY VS. ASSOCIATION OF MANAGEMENT STUDIES [REFERRED TO]
MAA BINDA EXPRESS CARRIER VS. NORTHEAST FRONTIER RAILWAY [REFERRED TO]

JUDGEMENT

(1.) Draft Amendment allowed.

(2.) Mr.D.M.Devnani, learned Assistant Government Pleader accepts notice in the virtual court for 3 rd respondent.

(3.) Heard Smt.Roma I. Fidelis, learned counsel appearing for the petitioner and Mr.D.M.Devnani, learned Assistant Government Pleader appearing for the State.

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ASHISH AUTOMOBILES Vs. DISTRICT DEVELOPMENT OFFICER

Referred Judgements :-

JUDGEMENT

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