LAWS(GJH)-2022-11-382

PALABHAI SAJANBHAI TAPARIYA Vs. STATE OF GUJARAT

Decided On November 10, 2022
Palabhai Sajanbhai Tapariya Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard Mr. Param R. Buch, learned advocate appearing for the applicants, Mr. Soaham Joshi, learned Additional Public Prosecutor appearing for the respondent No.1 - State.

(2.) Though served, respondents No.2 and 3 has chosen not appear before the Court.

(3.) Mr. Param R. Buch, learned advocate appearing for the applicants herein submitted that the applicants herein have been acquitted in Criminal Appeal No.32 of 2017 by order dtd. 20/12/2017.