ASHOKBHAI NATWARLAL CHAWDA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER

JUDGEMENT

(1.) Heard Mr.Krishnan Ghavariya learned advocate for the petitioner and Ms.E.Shailaja learned advocate for the respondents.

(2.) The order earlier passed, dtd. 24/11/2021 reads as under:

(3.) The petitioner has been paid the pensionary benefits. It appears that the petitioner retired on 17/9/2015 and the pensionary benefits were deposited in the bank account of the petitioner on 30/11/2021.