(1.) Learned Advocate Mr. Kansara seeks permission to delete the name of learned Advocate Mr. Jay B. Trivedi from the appearance. Permission is granted.
(2.) Heard learned Advocate Mr. D.V. Kansara on behalf of the appellant and learned Assistant Government Pleader Ms. Megha Chitaliya on behalf of the opponent- State.
(3.) By way of this appeal the appellant has challenged an order passed by the learned 5th Additional District Court, Kachchh at Gandhidham dtd. 30/11/2019 in Civil Misc. Application No. 25 of 2019 whereby an application preferred by the appellant under Sec. 7 read with Sec. 10 of the Guardians and Wards Act , 1890 for being appointed as guardian of minor children namely Afreen Asgarbhai Sayecha, Farhan Asgarbhai Sayecha and Hasnain Asgarbhai Sayecha, had been rejected by the learned Court concerned.